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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(3) in Pepsu Townships Development Board Disposal of Property Rules, 2003

(3)The memorandum of appeal shall be made on a Non-judical stamp paper of Rupees Two Hundred and an application for revision shall be made on a Non- judicial stamp paper of Rupees Three Hundred.