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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(5) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(5)Every drinking water centre shall be maintained in a clean and orderly condition and, if necessary, shall be in charge of a suitable person who shall distribute the water. Such person shall be provided with clean clothes while on duty.