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State of Bihar - Section
Section 17 in Bihar Deed Writers Licensing Rules, 1996
17. Fees.
- Fees on the following rates shall be levied for the grant of document writers licence and apprentices licence and for their annual renewal:-| (a) | Document writer licence- | Fees |
| Fees for one Sub-District- | Rs. 50.00 | |
| Fees for whole district- | Rs. 50.00 | |
| Fees for renewal of licence- | Rs. 25.00 | |
| (b) | Apprentice licence fees- | |
| Fees for one Sub-District- | Rs. 25.00 | |
| Fees for one whole district- | Rs. 25.00 | |
| Fees for renewal of licence- | Rs. 10.00 |