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Union of India - Section

Section 25 in The Seeds Rules, 1968

25. Containers to be labelled and addressed

.-All containers containing samples for analysis shall be properly labelled and the parcels shall be properly addressed. The label on any sample of seed sent for analysis shall bear,-
(a)serial number;
(b)name of the sender with official designation, if any;
(c)name of the person from whom the sample has been taken;
(d)date and place of taking the sample;
(e)kind or variety of the seed for analysis;
(f)nature and quantity of preservative, if any, added to the sample.