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State of Jammu-Kashmir - Section

Section 55C in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

55C. Applicability of the Code.

- Save as otherwise provided in the act, the provisions of the Code of Criminal, Samvat 1989 in so far, as they are not inconsistent with the provisions of the Act, shall apply to the proceedings under the Act.