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Madhya Pradesh High Court

Mahesh Garg vs The State Of Madhya Pradesh on 28 February, 2020

Author: S.C.Sharma

Bench: S.C.Sharma

1 WP-17464-2017 The High Court Of Madhya Pradesh WP-17464-2017 (MAHESH GARG Vs THE STATE OF MADHYA PRADESH AND OTHERS) 21 Indore, Dated : 28-02-2020 Parties through their counsel. Counsel for the petitioner prays for time to file rejoinder. Time is granted.

List on 16.03.2020.



                          (S.C.SHARMA)                                         (SHAILENDRA SHUKLA)
                              JUDGE                                                      JUDGE


                        amit




Digitally signed by Amit Kumar
Date: 02/03/2020 10:55:30