Madhya Pradesh High Court
Mahesh Garg vs The State Of Madhya Pradesh on 28 February, 2020
Author: S.C.Sharma
Bench: S.C.Sharma
1 WP-17464-2017 The High Court Of Madhya Pradesh WP-17464-2017 (MAHESH GARG Vs THE STATE OF MADHYA PRADESH AND OTHERS) 21 Indore, Dated : 28-02-2020 Parties through their counsel. Counsel for the petitioner prays for time to file rejoinder. Time is granted.
List on 16.03.2020.
(S.C.SHARMA) (SHAILENDRA SHUKLA)
JUDGE JUDGE
amit
Digitally signed by Amit Kumar
Date: 02/03/2020 10:55:30