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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Inland Steam Vessels Rules, 1935

(2)When a certificate of survey is to be cancelled or suspended by Government under Section 13 of the Act, notice shall be given to the owner or master by the Certifying Officer in Form II.