Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(b) in The M.P. Motor Transport Workers Rules, 1963

(b)the height of every room in the building shall be not less than 2.75 metres from the floor level to the lowest part of the roof and there shall be atleast 465 sq. Deci-metres of floor area for every motor transport worker required to halt at night;