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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(2) in The M.P. Paramedical Council (Election of Members) Regulations, 2001

(2)The Returning Officer immediately after 5.00 p.m. on the date referred to in clause (1) above shall open the outer envelopes.