Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Bihar - Subsection

Section 113(2)(iii) in Management and Working of the Forests

(iii)Contract for the collection, removal and disposal of stock in coupes subject to obligation to coppice and clear the area.