Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

The State Of Punjab vs Sudo Mandal @ Diwarak Mandal on 2 April, 2018

      ITEM NO.23           REGISTRAR COURT. 2              SECTION II­B

                     S U P R E M E  C O U R T  O F  I N D I A
                             RECORD OF PROCEEDINGS


                           BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL


      Petition(s) for Special Leave to Appeal (Crl.)  No(s).  
      7909­7910/2015

      THE STATE OF PUNJAB                                Petitioner(s)

                                      VERSUS

      SUDO MANDAL @ DIWARAK MANDAL                       Respondent(s)

Date : 02­04­2018 These petitions were called on for hearing today.

For Petitioner(s)                     Ms. Jaspreet Gogia, AOR                     For Respondent(s)                     Ms. Nidhi, AOR                                UPON hearing the counsel the Court made the following                              O R D E R SLP(Cr)No.7909/2015 The matter is already ordered to be listed before the Hon’ble Court. Hence, list accordingly.

Ld.counsel   for   the   petitioner   has   failed   to   file   the   death certificate in respect of the sole respondent despite opportunities given. Hence, list the matter before the Hon’ble Judge in Chambers for further orders.

                                               (RAJESH KUMAR GOEL)                                                      Registrar SB