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[Cites 0, Cited by 0] [Section 325(5)] [Section 325] [Entire Act]

NCT Delhi - Subsection

Section 325(5)(iv) in The New Delhi Municipal Council Act, 1994

(iv)Any person slaughtering any animal or selling or exposing for sale the flesh of any such animal in any place or manner not duly authorised under the provisions of this Act may be arrested by any police officer without a warrant.