Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 5A in The Maharashtra Shops and Establishments Act, 1948 5A. , New Panvel, Dist Raigad - 400 206.(11)Mahavir Nagar, Opp. Axix Bank,Kalpana Chawla Chowk, Kamala Vihar Sports Club, Kandivali (W.),Mumbai - 400 066.(12)Plot No. 6, Sector No. 10,Airoli, New Mumbai - 400 708.(13)Shop No. 141, Flissa No. 2,Behind Leela Auto, Kashimira, Navghar-Bhaindar Road,Bhaindar(E.), Thane - 401 104.(14)Building No. 2, Plot CTS No.
