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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(q) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

(q)"system of medicine" means the Ayurvedic System of medicine, the Integrated system of medicine, [Naturopathy system of treatment, siddha system of medicine, Unani system of medicine, Yoga system of treatment] [Inserted by Act 11 of 1992 w.e.f. 24.04.1992]; and