Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Vijay Pratap Taneja & Ors vs Vikram Taneja & Anr on 20 September, 2023

                                    $~2
                                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       CS(OS) 183/2010
                                            VIJAY PRATAP TANEJA & ORS                                                        ..... Plaintiffs
                                                                                 Through:                 Mr. Rajat Aneja, Adv.
                                                                                                          along with plaintiff in
                                                                                                          person

                                                                                 versus

                                            VIKRAM TANEJA & ANR                                                        ..... Defendants
                                                                                 Through:                 None

                                            CORAM:
                                            JOINT REGISTRAR (JUDICIAL) SH. DEVENDER
                                            NAIN (DHJS)
                                                         ORDER

% 20.09.2023 It is submitted by counsel for plaintiff that he do not wish to file any application regarding valuation report filed on behalf of SDM concerned as relevant property has been duly covered in the said valuation report. Registry is directed to do the needful in this regard.

DEVENDER NAIN (DHJS), JOINT REGISTRAR (JUDICIAL) SEPTEMBER 20, 2023/cd Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 21:26:02