Delhi High Court - Orders
Vijay Pratap Taneja & Ors vs Vikram Taneja & Anr on 20 September, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 183/2010
VIJAY PRATAP TANEJA & ORS ..... Plaintiffs
Through: Mr. Rajat Aneja, Adv.
along with plaintiff in
person
versus
VIKRAM TANEJA & ANR ..... Defendants
Through: None
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. DEVENDER
NAIN (DHJS)
ORDER
% 20.09.2023 It is submitted by counsel for plaintiff that he do not wish to file any application regarding valuation report filed on behalf of SDM concerned as relevant property has been duly covered in the said valuation report. Registry is directed to do the needful in this regard.
DEVENDER NAIN (DHJS), JOINT REGISTRAR (JUDICIAL) SEPTEMBER 20, 2023/cd Click here to check corrigendum, if any This is a digitally signed order.
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