Bombay High Court
Manesh Dattatraya Paradhi vs The State Of Maharashtra Through The ... on 1 March, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
907-ASWP-11559-2022+.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 11559 OF 2022
Manesh Dattatraya Paradh ...Petitioner
Versus
The State of Maharashtra through the Secretary, ...Respondents
School Education Department & Ors
WITH
WRIT PETITION NO. 11562 OF 2022
Bhagwan Maruti Urade ...Petitioners
Versus
The State of Maharashtra through the Secretary, ...Respondents
School Education Department & Ors
ARUN
RAMCHNDRA
SANKPAL
Mr NV Bandiwadekar, Senior Advocate, with Vinayak Kumbhar,
Digitally signed
by ARUN
i/b AN Bandiwadekar, for the Petitioner.
RAMCHNDRA
SANKPAL
Date: 2023.03.01
17:06:59 +0530
Mrs PN Diwan, AGP, for the State.
Ms Anita Bhaktwani, for Respondent No.3.
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 1st March 2023
PC:-
1. The Affidavits in Reply are to be filed and served on or before 15th March 2023. At this stage, no Rejoinder.
Page 1 of 21st March 2023 907-ASWP-11559-2022+.DOC
2. List these Petitions on 21st March 2023.
(Neela Gokhale, J) (G. S. Patel, J) Page 2 of 2 1st March 2023