Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Gujarat - Subsection Section 41(2) in Gujarat Court of Wards Act, 1963 (2)The provisions of sections 205 to 210 (both inclusive) of the Land Revenue Code shall apply to all such appeals.
