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State of Jammu-Kashmir - Section

Section 5 in Jammu and Kashmir Criminal Laws (Amendment) Act, 2013

5. Amendment of section 228A, Act XII of 1989.

- In section 228A of the Penal Code, for the words, figures and letters, "section 376, 376-A, 376-B, 376-C, 376-D" the words, figures and letters "section 376, 376A, 376B, 376C, 376D or 376E" shall be substituted.