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State of Uttar Pradesh - Section

Section 71 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

71.

The Compensation Officer shall, not despatch any indent to the Public Debt Office, [Lucknow] [Substituted by Notification No. 1130/I-A-1699-1953, dated 11.03.1954.], after the 26th day of a month.