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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(12) in Shatabdi Anna Kalash Yojana Rules, 2011

(12)The joint report shall, immediately after ensuring supply of the food grain as above to the concerned persons, be submitted to the Sub Divisional Officer and the District Magistrate. In the report, the Officer(s) shall, inter alia, suggest the measures required to provide means of livelihood and/or cover of welfare schemes to the concerned person(s) and also shall do assessment of further supply of food grains to the concerned persons beyond 4 (four) weeks.