Jharkhand High Court
Abhijeet Projects Limited vs State Of Jharkhand & Ors on 18 November, 2011
Author: P.P. Bhatt
Bench: Chief Justice, P.P. Bhatt
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(T) No. 6424 of 2011
M/s Abhijeet Projects Ltd. ... ... Petitioner
Versus
The State of Jharkhand & Ors. ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE P.P. BHATT
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For the Petitioner: M/s Darshana Poddar Mishra For the Respondents: A.A.G.
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Order No.02 Dated: 18th November, 2011.
1. In the identical matter, W.P.(T) No.5000 of 2011, interim order was passed on 22nd September, 2011. In the light of the said order, the petitioner's case also stands covered.
2. List this matter on 12th December, 2011 along with W.P.(T) No.5000 of 2011.
(Prakash Tatia,C.J.) (P.P. Bhatt, J.) Sudhir