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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xiv) in Rajasthan Minor Mineral Concession Rules, 2017

(xiv)"Competent Authority" means the Government or any other authority, authorized by the Government to exercise the powers delegated under these rules;