Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 265] [Entire Act] State of Jharkhand - Subsection Section 265(4) in Jharkhand Municipal Act, 2011 (4)The Chairperson and every other member shall, before entering upon office, make, and subscribe to, an oath of office and of secrecy in such form and manner, and before such authority, as may be prescribed.
