Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(k) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(k)'Faculty' means the faculty of Arts, Science, Commerce or Vocational Education of a College or Institution.