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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xvi) in The Gas Cylinders Rules, 2016

(xvi)"cryogenic container" means a double walled insulated closed metal container having volume exceeding 500 ml but not exceeding 1000 liters intended for filling, storage and transport of cryogenic liquid fabricated as per codes approved by the Chief Controller;