Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Assam - Subsection Section 57(ix) in The Assam State Co-operative Agriculture and Rural Development Bank Limited (ix)Fixation of maximum amount of liability to be incurred during the Co-operative year or until the next meeting of the General Assembly.
