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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(7) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(7)The Chairman shall, at his discretion, adjourn any meeting. If the meeting is adjourned to any day other than the next working day, fresh notice shall be issued to the members.