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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(4)(a) in The Orissa Self-Help Co-operatives Act, 2001

(a)all claims of the members and creditors of the Co-operative who have exercised the options under Sub-section (2) have been met in full or otherwise satisfied; and