Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1049] [Entire Act] Bengal Presidency - Subsection Section 1049(vii) in Police Regulations, Bengal , 1943 (vii)If the Superintendent directs, one or more good service marks may cancel the effect of any period of interruption of service awarded under regulation 779(d)(iii).
