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[Cites 0, Cited by 0] [Section 741(6)] [Section 741] [Entire Act]

Bengal Presidency - Subsection

Section 741(6)(e) in Police Regulations, Bengal , 1943

(e)Fob special and exceptional reasons, the Inspector-General may exempt any Assistant Sub-Inspector for passing the departmental test as provided under clause (c) above and also condone any deficiencies in the prescribed qualifications as provided under clause (a) above.