Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(1) in The Rajasthan Home Guards Act, 1963 (1)The Bombay Home Guards Act, 1947, in so far as it extends to the Abu area, and all other corresponding laws in force in any other part of the State are hereby repealed.
