Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(13)] [Section 21] [Entire Act] State of Bihar - Subsection Section 21(13)(vi) in Bihar Agricultural University Act, 2010 (vi)To exercise all or any of the powers conferred on the Board of Management by this Act or the Statutes.