Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Sikkim - Subsection Section 6(3) in Sikkim Subject Rules, 1961 (3)In cases where the Chief Executive Officer is not so satisfied he shall give an opportunity to the applicant to be heard and thereafter pass such order as he may think fit.
