Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(iii) in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968 (iii)The rate of interest to be charged from the borrower in respect of the outstanding loan, will remain unchanged.
