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State of Tamilnadu - Section

Section 104 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

104.

At a Government Training School, term fees at the rate of Rs. 50 shall be paid by students coming from outside the Tamil Nadu.These fees shall be remitted into the treasury to the credit of Government funds.In aided institution too these fees may be charged, provided that no fees are levied to students on whose behalf grants for stipends from State funds are drawn.