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State of Jharkhand - Section

Section 14E in Jharkhand Academic Council Act, 2002

14E. [ Qualification and Duties of the Academic Officer. [Added by Act No. 02 of 2007.]

- (i) The Academic Officer shall be a whole-time officer of the Council appointed by the Council.
(ii)He shall possess a high second class Master's Degree of a University or an equivalent qualification and not less than 10 years experience of teaching in a degree College or the administration in the Council or similar organizations.]