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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(g) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Rules, 2003

(g)'Person' means any individual, or association or body of individuals whether registered or not, a Hindu undivided family or a joint family, a firm, a company whether incorporated or not, a co-operative society, a trust, a club, an institution, an agency, a corporation, a local authority, a juristic person and a department of the State Government or the Central Government;