Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(1) in The Maharashtra Acupuncture System of Therapy Act, 2015

(1)The Council shall maintain a register of Acupuncture practitioners and Acupuncture personnel in such form as may be prescribed.