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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(5) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(5)Unless otherwise provided in this Act, the provisions of the Code of Criminal Procedure, Samvat 1989, relating to search and seizure shall apply, as far as may be, to searches and seizure under the Act."]