Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(3) in The Central Silk Board Silkworm Seed Regulations, 2010 (3)A seed producer shall conduct a quality inspection of the parent seed cocoons and purchase only such cocoons that conform to the characters of the notified breed.
