Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 24 July, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 4 of 2010 (JONATHAN ALLEN Vs ZOOM DEVELOPERS PVT.LTD.) Dated : 24-07-2023 List the matter on 12/09/2023.
(SUBODH ABHYANKAR) JUDGE das Signature Not Verified Signed by: REENA SUDHIR DAS Signing time: 25-Jul-23 10:05:20 AM