Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 13 in The M.P. State Veterinary Council Rules, 1993 13. Cost of State Veterinary Register. - The charges leviable from persons applying for a copy of the State Veterinary Register shall be Rs. 10 (Rupees ten only).
