Section 77(1)(iii) in The Goa Panchayat Raj Act, 1994

[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

(iii)the owner or occupier of any land or building which needs to be cleansed, to cause the same to be cleansed to the satisfaction of the Panchayat;

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