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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Manipur - Subsection

Section 82(1)(i) in The Manipur Panchayati Raj Act, 1994

(i)be reconstituted for the Panchayat area of which the Gram Panchayat or the district of which Zilla Parishad has been dissolved; or