Himachal Pradesh High Court
Satpal vs . Krishan Kumar on 5 March, 2025
Satpal vs. Krishan Kumar RSA No. 218 of 2023 05.03.2025 Present: Mr. Ashutosh Bhardwaj, proxy counsel, for the appellant.
Mr. Abhinav Purohit, proxy counsel, for the respondent.
List for admission after three weeks.
(Bipin C. Negi) Judge March 05, 2025 tarun