Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Satpal vs . Krishan Kumar on 5 March, 2025

Satpal vs. Krishan Kumar RSA No. 218 of 2023 05.03.2025 Present: Mr. Ashutosh Bhardwaj, proxy counsel, for the appellant.

Mr. Abhinav Purohit, proxy counsel, for the respondent.

List for admission after three weeks.

(Bipin C. Negi) Judge March 05, 2025 tarun