Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Entire Act] Union of India - Section Section 26 in The Slum Areas (Improvement And Clearance) Act, 1956 26. Entry to be made in the day time.— No entry authorised by or under this Act shall be made except between the hours of sunrise and sunset.
