Madhya Pradesh High Court
Rev. Suresh Carleton vs The State Of Madhya Pradesh on 18 March, 2021
Author: Chief Justice
Bench: Chief Justice
1 WP-6263-2021
The High Court Of Madhya Pradesh
WP-6263-2021
(REV. SURESH CARLETON AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
1
Jabalpur, Dated : 18-03-2021
Shri Siddhartha Singh Chauhan, Advocate for the petitioners (VC).
Shri Bramhadatt Singh, Government Advocate for the
respondents/State on advance copy.
List along with Writ Petition Nos. 1018/2021 and 3339/2021.
(MOHAMMAD RAFIQ) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
S/
Digitally signed by SACHIN
CHAUDHARY
Date: 2021.03.19 13:39:28 +05'30'