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Madhya Pradesh High Court

Rev. Suresh Carleton vs The State Of Madhya Pradesh on 18 March, 2021

Author: Chief Justice

Bench: Chief Justice

                                                              1                             WP-6263-2021
                                     The High Court Of Madhya Pradesh
                                                WP-6263-2021
                            (REV. SURESH CARLETON AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                       1
                       Jabalpur, Dated : 18-03-2021
                                    Shri Siddhartha Singh Chauhan, Advocate for the petitioners (VC).
                                    Shri   Bramhadatt    Singh,    Government     Advocate      for       the
                      respondents/State on advance copy.

List along with Writ Petition Nos. 1018/2021 and 3339/2021.





                               (MOHAMMAD RAFIQ)                              (VIJAY KUMAR SHUKLA)
                                CHIEF JUSTICE                                           JUDGE


                      S/
Digitally signed by SACHIN
CHAUDHARY

Date: 2021.03.19 13:39:28 +05'30'