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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(a) in The Orissa Essential Commodities (Requisitioning of Stocks) Order, 1979

(a)inspect or cause to be inspected any book or document or accounts as well as any stock of essential commodity belonging to or under the control of any person;