Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] Union of India - Subsection Section 53(2)(e) in The Arms Rules, 2016 (e)copy of the latest balance sheet of the company and audited copy of the Net-worth certificate duly certified by a Chartered Accountant;