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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(5)(b) in The Police Enhanced Penalties Ordinance, 2005

(b)the turnover shall include all sales or purchases as the case may be, made by a dealer on his own account and also on behalf of principals whether disclosed or not.